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Bashir vs State Of Rajasthan ...
2023 Latest Caselaw 1176 Raj

Citation : 2023 Latest Caselaw 1176 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Bashir vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002792]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 415/2023

Bashir S/o Prem Khan, Aged About 21 Years, Dhilki Jatan, P.S. Gogamedi Dist. Hanumangarh.

(At Present Lodged In Dist. Jail, Hanumangarh).

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Anita D/o Shishupal, Dhilki Jatan, P.S. Gogamedi Dist.

Hanumangarh.

                                                                     ----Respondents


For Petitioner(s)             :     Mr. RS Choudhray,
                                    Mr. Jai Kishan
For Respondent(s)             :     Mr. Laxman Solanki PP
                                    Mr. Jitendra Ojha



HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023/RJJD/002792] (2 of 2) [CRLMB-415/2023]

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(YOGENDRA KUMAR PUROHIT),J 51-SN Lohra/-

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