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Jitendra vs State Of Rajasthan ...
2023 Latest Caselaw 1175 Raj

Citation : 2023 Latest Caselaw 1175 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Jitendra vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002793]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 463/2023

1. Jitendra, Aged About 30 Years,

2. Devi Lal Aged About 34 Years, (Wrongly Mentioned As 30 Years In The Impugned Order)

Both S/o Sh. DhoolChand, R/o Village Jhadol PS and Tehsil Sarada Dist. Udaipur Raj.

(Presently Lodged In Sub Jail Salumbar)

----Petitioners Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Chakarwarti Singh Rathore For Respondent(s) : Mr. Laxman Solanki PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023/RJJD/002793] (2 of 2) [CRLMB-463/2023]

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(YOGENDRA KUMAR PUROHIT),J 52-SN Lohra/-

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