Dinesh Patel vs State Of Rajasthan ...
2023 Latest Caselaw 1171 Raj

[2023/RJJD/002706]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 624/2023

Dinesh Patel S/o Gautam Lal Patel, Aged About 30 Years, R/o Maddi Thana Baghpura At Present Vagpur Thana Kherwada, District Udaipur.

(At Present At Central Jail, Udaipur)

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Smt. Veena W/o Kanti Lal Patel, R/o Vagpur P.S. Kherwada, District Udaipur.

----Respondents

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. Sumer Singh Rajpurohit PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 117-SN Lohra/-

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