Shadaab Ahmed S/O Altaf Ahmed vs State Of Rajasthan
2023 Latest Caselaw 117 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            D.B. Habeas Corpus Petition No. 368/2022

Shadaab Ahmed S/o Altaf Ahmed, Aged About 46 Years, R/o
5337, Raigaro Ki Kothi, Ghatgate, Jaipur Rajasthan. Currently
Residing At 149/7, Soi Puthharot, Mahaset Road, Bangkok,
Thailand.
                                                                       ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Principal     Secretary,
       Department         Of     Home,        Government          Of     Rajasthan,
       Government Secretariat, Jaipur.
2.     Commissioner Of Police, Jaipur Commissionerate, Jaipur
3.     Deputy Commissioner Of Police, Jaipur North.
4.     Station House Officer, Police Station Ramganj, Jaipur
       North.
5.     Aslam Baig S/o Yaseen Baig, R/o 179A, Hajrat Ali Nagar,
       Ramgarh Road, Jaipur.
6.     Zeenat Parveen W/o Aslam Baig, R/o 179A, Hajrat Ali
       Nagar, Ramgarh Road, Jaipur.
7.     Asif Baig S/o Yaseen Baig, R/o 179A, Hajrat Ali Nagar,
       Ramgarh Road, Jaipur.
8.     Bilal Baig S/o Aslam Baig, R/o 179A, Hajrat Ali Nagar,
       Ramgarh Road, Jaipur.
                                                                  ----Respondents

For Petitioner(s) : Mr. Pratyush Choudhary for Mr. Deepak Chauhan For Respondent(s) : Mr. Amrit Surolliya Mr. Aditya Surollia Mr. Rahul Tyagi For State : Mr. G.S. Rathore, G.A-cum-AAG with Mr. Lakhan Singh, SHO, P.S. Ramganj, Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

04/01/2023

(2 of 2) [HC-368/2022]

Counsel for the petitioner does not want to press the present

habeas corpus petition.

Accordingly, present habeas corpus petition is dismissed as

withdrawn.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /1

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