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Gurpryar Singh vs State Of Rajasthan ...
2023 Latest Caselaw 1167 Raj

Citation : 2023 Latest Caselaw 1167 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Gurpryar Singh vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002891]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1183/2023

Gurpryar Singh S/o Shri Tej Singh, Aged About 19 Years, R/o Gaddadob Ps - Sadar Abohar, Presently R/o Ward No. 01, Sangaria.

(Presently Lodged In Jail Hanumangarh)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. NK Sharma For Respondent(s) : Mr. SK Bhati PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

30/01/2023 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk laxfj;k ftyk guqekux<+ esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk 457 o 380 Hkkjrh; n.M lafgrk ds ekeys esa izLrqr gqvk gSA geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA fo}ku vf/koDrk izkFkhZ&vfHk;qDr dk rdZ gS fd izkFkhZ&vfHk;qDr eftLVªsV U;k;ky; }kjk fopkj.kh; vkjksi gsrq fnukad 08-01-2023 ls U;kf;d vfHkj{kk esa gSA bl vk/kkj ij izkFkhZ&vfHk;qDr dks tekur ij fjgk fd;s tkus dk fuosnu fd;kA blds foijhr ;ksX; yksd vfHk;kstd us tekur vkosnu dk fojks/k fd;kA tekur vkosnu ij euu fd;k] i=koyh dk voyksdu fd;kA izkFkhZ&vfHk;qDr ds fo:) eftLVªsV U;k;ky; }kjk fopkj.kh; vkjksi gSA cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr o ifjfLFkfr;ksa esa izkFkhZ&vfHk;qDr dks bl U;k;ky; dh jk; esa tekur ij fjgk fd;k tkuk mfpr izrhr gksrk gSA ifj.kker% tekur vkosnu Lohdkj fd;k tkdj vkns"k fn;k tkrk gS fd izkFkhZ&vfHk;qDr xqjI;kj flag iq= rstflag iqfyl Fkkuk laxfj;k ftyk guqekux<+ esa ntZ izFke lwpuk fjiksVZ la[;k [email protected] ds ekeys esa v/khuLFk U;k;ky; esa viuh

[2023/RJJD/002891] (2 of 2) [CRLMB-1183/2023]

fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 84-SN Lohra/-

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