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Ramkishan vs State Of Rajasthan ...
2023 Latest Caselaw 1165 Raj

Citation : 2023 Latest Caselaw 1165 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Ramkishan vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002917]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1239/2023

Bhagaram S/o Sh. Lalchand, Aged About 45 Years, W.no. 9, Lalana Bas Jaitasari, Teh. Nohar, Dist. Hanumangarh (Raj.). (At Present Lodged In Sub Jail, Nohar).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1240/2023 Ramkishan S/o Sh. Thakarram, Aged About 49 Years, W.no. 02, Khopada, Ps Nohar, Dist. Hanumangarh, Raj. (At Present Lodged In Jail, Nohar).

                                                                           ----Petitioner
                                         Versus
State Of Rajasthan, Through PP
                                                                       ----Respondent


For Petitioner(s)               :     Mr. Suresh Nehra
                                      Mr. Vinod Kumar Sihag
For Respondent(s)               :     Mr. S.K. Bhati, PP



HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023/RJJD/002917] (2 of 2) [CRLMB-1239/2023]

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(YOGENDRA KUMAR PUROHIT),J 124-GauravG/-

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