Bhoma Ram vs State Of Rajasthan ...
2023 Latest Caselaw 1152 Raj

[2023/RJJD/002886]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1209/2023

Bhoma Ram S/o Shri Mohan Ram, Aged About 24 Years, R/o Khudiwala Bhatiyo Ki Dhani, Vijaynagar, Police Station Chamu, District Jodhpur, Rajasthan.

(Presently Lodged In District Jail, Pali)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Hitendra Singh For Mr. Shamboo Singh For Respondent(s) : Mr. SK Bhati PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 92-SN Lohra/-

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