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Jitendra Kumar @ Jitu vs State Of Rajasthan ...
2023 Latest Caselaw 1151 Raj

Citation : 2023 Latest Caselaw 1151 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Jitendra Kumar @ Jitu vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002884]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1250/2023

Jitendra Kumar @ Jitu S/o Hanja Ram, Aged About 37 Years, Rajendra Nagar Jalore, P.S. Kotwali, Dist. Jalore. (Raj.). (At Present Lodged In Dist. Jail, Jalore).

                                                                      ----Petitioner
                                       Versus
 State Of Rajasthan, Through PP
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Naman Mohnot
For Respondent(s)            :     Mr. Sumer Singh Rajpurohit PP



HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

30/01/2023 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk dksrokyh tkyksj ftyk tkyksj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk 302] 365] 342] 120ch] 201 o 109 Hkkjrh; n.M lafgrk ds ekeys esa izLrqr gqvk gSA geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dk rdZ jgk fd izkFkhZ&vfHk;qDr chekj gksus dh otg ls mls eqdnes dh tkudkjh ugha gks ldh] ftlls og fopkj.k U;k;ky; esa ek= ,d rkjh[k is"kh ij vuqifLFkr gks x;k FkkA mUgksaus fuosnu fd;k fd vc izkFkhZ fu;fer rkSj ij fopkj.k U;k;ky; esa izR;sd rkjh[k is"kh ij mifLFkr gksrk jgsxkA vr% izkFkhZ dks iqu% tekur dk ykHk fn;k tkosA blds foijhr ;ksX; yksd vfHk;kstd us tekur vkosnu dk fojks/k fd;kA tekur vkosnu ij fopkj fd;kA cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh rFkk fo"ks'kr;k izkFkhZ vf/koDrk ds bl dFku dks n`f'Vxr esa j[krs gq, fd izkFkhZ vc izR;sd rkjh[k is"kh ij v/khuLFk U;k;ky; esa mifLFkr gksrk jgsxk] izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr o ifjfLFkfr;ksa esa izkFkhZ&vfHk;qDr dks tekur ij fjgk fd;k tkuk mfpr izrhr gksrk gSA ifj.kker% ;g tekur izkFkZuk i= Lohdkj fd;k tkrk gS vkSj vkns"k gS fd izkFkhZ&vfHk;qDr ftrsUnz dqekj mQZ thrw iq= gatkjke iqfyl Fkkuk dksrokyh tkyksj

[2023/RJJD/002884] (2 of 2) [CRLMB-1250/2023]

ftyk tkyksj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] ds ekeys esa fopkj.k U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 94-SN Lohra/-

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