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Raj Singh vs State Of Rajasthan ...
2023 Latest Caselaw 1147 Raj

Citation : 2023 Latest Caselaw 1147 Raj
Judgement Date : 30 January, 2023

Rajasthan High Court - Jodhpur
Raj Singh vs State Of Rajasthan ... on 30 January, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/002890]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1190/2023

1. Raj Singh S/o Sh. Ganga Singh, Aged About 26 Years, R/o Panki, P.s. Panki, District Kanpur, Utarpradesh.

2. Kalyan Singh @ Kalu S/o Shiv Singh, Aged About 27 Years, R/o Ishwariganj Kanpur P.s. Sachedi Dist. Sachedi Utarpradesh.

(Presently Lodged In District Jail, Barmer)

----Petitioners Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Girdhar Singh Bhati For Respondent(s) : Mr. SK Bhati PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

30/01/2023 izkFkhZx.k&vfHk;qDrx.k dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk dksrokyh ckM+esj ftyk ckM+esj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk 417] [email protected] Hkkjrh; n.M lafgrk ds ekeys esa izLrqr gqvk gSA geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA fo}ku vf/koDrk izkFkhZx.k&vfHk;qDrx.k dk rdZ jgk fd izkFkhZx.k&vfHk;qDrx.k ds fo:) eftLVªsV U;k;ky; }kjk fopkj.kh; vkjksi gSA izkFkhZx.k&vfHk;qDrx.k ds fo:) vU; dksbZ vkijkf/kd izdj.k ntZ ugha gSA bl vk/kkj ij izkFkhZx.k&vfHk;qDrx.k dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us tekur vkosnu dk fojks/k fd;kA eSaus tekur vkosnu ij euu fd;k] i=koyh dk voyksdu fd;kA izkFkhZx.k&vfHk;qDrx.k ds fo:) vU; dksbZ vkijkf/kd izdj.k ntZ ugha gksuk crk;k x;k gSA izkFkhZx.k&vfHk;qDrx.k ds fo:) eftLVªsV U;k;k;y }kjk fopkj.kh; vjksi gSA

[2023/RJJD/002890] (2 of 2) [CRLMB-1190/2023]

cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr o ifjfLFkfr;ksa esa izkFkhZx.k&vfHk;qDrx.k dks bl U;k;ky; dh jk; esa tekur ij fjgk fd;k tkuk mfpr izrhr gksrk gSA vr% tekur izkFkZuk i= Lohdkj dj vkns"k fn;k tkrk gS fd izkFkhZ&vfHk;qDr 1- jktflag iq= xaxkflag 2-dY;k.kflag mQZ dkyq iq= f"koflag iqfyl Fkkuk dksrokyh ckMesj ftyk ckM+esj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected] ds ekeys esa v/khuLFk U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa izR;sd izkFkhZ&vfHk;qDr ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mUgsa bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 87-SN Lohra/-

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