Allarakha vs State Of Rajasthan And Ors
2023 Latest Caselaw 113 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10503/2017

Allarakha

----Petitioner Versus State Of Rajasthan And Ors.

----Respondents

For Petitioner(s) : Mr. H.S. Bishnoi For Respondent(s) : Ms. Anamika Bishnoi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

04/01/2023

List the matter tomorrow i.e. on 05.01.2023, as prayed.

(VINIT KUMAR MATHUR),J 47-Praveen/-

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