Dhanesh Prasad Khatik vs State Of Rajasthan And Anr
2023 Latest Caselaw 112 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5881/2018

Dhanesh Prasad Khatik

----Petitioner Versus State Of Rajasthan And Anr.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Ms. Pratiyushi Mehta
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

04/01/2023

List the matter on 16.01.2023 along with S.B. Civil Writ

Petition No.16470/2018, as prayed.

(VINIT KUMAR MATHUR),J 152-Praveen/-

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