Chena Ram vs State Of Rajasthan
2023 Latest Caselaw 108 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 7/2023

Chena Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG assisted by Mr. Pallav Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

04/01/2023

Let copy of the writ petition be supplied to Mr. Anil Joshi,

AAG who may file reply by the next date of hearing.

List on 06.01.2023.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Surabhii/82-

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