Mithun S/O Jaiprakash vs Purushottam Lal S/O Shri Charan ...
2023 Latest Caselaw 1055 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 17086/2022

                                    Mithun S/o Jaiprakash
                                                                                                            ----Petitioner
                                                                             Versus
                                    Purushottam Lal S/o Shri Charan Singh
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Raj Kumar Goyal For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

31/01/2023

Counsel for the petitioner seeks a week's time to search of

the judgment with regard to delay in filing the affidavit before the

learned Tribunal.

List on 08.02.2023.

(INDERJEET SINGH),J

Upendra Pratap Singh /62

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