Nilesh vs State Of Rajasthan
2023 Latest Caselaw 104 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 5/2023

Nilesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. BR Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

04/01/2023

Learned Public Prosecutor prays for and is granted ten days'

time to file reply to the application for suspension of sentence.

List after ten days.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Surabhii/86-

Powered by TCPDF (www.tcpdf.org)