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Rajaram Meena And Ors vs State Of Raj And Ors
2023 Latest Caselaw 1009 Raj/2

Citation : 2023 Latest Caselaw 1009 Raj/2
Judgement Date : 30 January, 2023

Rajasthan High Court
Rajaram Meena And Ors vs State Of Raj And Ors on 30 January, 2023
Bench: Anoop Kumar Dhand
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR
                                                   S.B. Civil Writ Petition No. 7875/2015

                                   Rajaram Meena And Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Raj And Ors
                                                                                                    ----Respondent

Connected With

1. S.B. Civil Writ Petition No. 7847/2015

2. S.B. Civil Writ Petition No. 8338/2015

For Petitioner(s) : Mr. Anand Sharma Mr. Iliyas Khan Ms. Sarah Sharma For Respondent(s) : Dr. Ganesh Parihar, AAG Mr. Sameer Sharma

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

30/01/2023

Counsel for the petitioners seeks two weeks time to

submit a brief synopsis along with sequence of events and the

judgments upon which they are placing reliance.

The time sought for is granted. List on 08.03.2023.

(ANOOP KUMAR DHAND),J

db/33-35

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