Citation : 2023 Latest Caselaw 2520 Raj/2
Judgement Date : 28 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
8641/2022
Vitthal Prasad Mishra S/o Shankar Lal Mishra & Anr.
----Petitioners
Versus
State of Rajasthan
----Respondent
For Petitioner(s) : None Present For : None Present Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
28/02/2023
List after two weeks.
Till then, interim order, if any, shall continue.
(UMA SHANKER VYAS),J
DANISH USMANI /97
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