Citation : 2023 Latest Caselaw 2503 Raj/2
Judgement Date : 28 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14247/2018
Hemraj Sharma S/o Shri Ramnarayan Sharma
----Petitioner
Versus
Smt. Pushpa Devi Hansrajanai W/o Lalchand Hansrajani,
----Respondent
For Petitioner(s) : None present For Respondent(s) : None present
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
28/02/2023
List this matter after two weeks.
Till then, interim order, if any, shall continue.
(GANESH RAM MEENA),J
ARTI SHARMA /119
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