Rajkumar Advani Son Of Sh. Nandlal ... vs Oswal Electronics
2023 Latest Caselaw 2493 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9680/2019

                                   Rajkumar Advani Son Of Sh. Nandlal Advani
                                                                                                     ----Petitioner
                                                                      Versus
                                   Oswal Electronics
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

Notice of Respondent No.1 is awaited. Let notices be awaited

further for a period of two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /14

Powered by TCPDF (www.tcpdf.org)