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M/S National Stone Crusher vs State Of Rajasthan
2023 Latest Caselaw 2492 Raj/2

Citation : 2023 Latest Caselaw 2492 Raj/2
Judgement Date : 28 February, 2023

Rajasthan High Court
M/S National Stone Crusher vs State Of Rajasthan on 28 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 22/2019

                                   M/s National Stone Crusher
                                                                                                         ----Petitioner
                                                                          Versus
                                   State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) : Major R.P. Singh, Sr. Adv. cum AAG Mr. Anil Mehta, AAG Mr. Akshay Sharma, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

No one has put in appearance on behalf of the petitioner.

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /109

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