Girraj Prasad Sharma S/O Ramji Lal vs Arvind Kumar S/O Girraj Prasad ...
2023 Latest Caselaw 2483 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1174/2021

                                   Girraj Prasad Sharma S/o Ramji Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Arvind Kumar S/o Girraj Prasad Sharma
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Girraj Prasad Sharma petitioner present before the Court For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

Petitioner is present in person before the Court.

List this matter on 24.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /28

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