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Yogesh Choudary S/O Shri Shiv ... vs Shrichand Gupta S/O Late Shri ...
2023 Latest Caselaw 2430 Raj/2

Citation : 2023 Latest Caselaw 2430 Raj/2
Judgement Date : 27 February, 2023

Rajasthan High Court
Yogesh Choudary S/O Shri Shiv ... vs Shrichand Gupta S/O Late Shri ... on 27 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7015/2019

                                   Yogesh Choudary S/o Shri Shiv Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Shrichand Gupta S/o Late Shri Kaniya Lal Gupta
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

No one has put in appearance on behalf of the parties.

In the interest of Justice, last opportunity of two week's time

is granted to the counsel for the petitioner to remove the defect/s.

(GANESH RAM MEENA),J

ARTI SHARMA /13

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