Sector 15 Residents, Welfare ... vs The Commissioner, Nagar Nigam ...
2023 Latest Caselaw 2423 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 8227/2021

                                   Sector 15 Residents, Welfare Society, Malviya Nagar, Jaipur
                                                                                                           ----Petitioner
                                                                           Versus
                                   The Commissioner, Nagar Nigam Greater
                                                                                                         ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023 The matter comes up on an application filed by the

petitioner for early listing of the case.

For the reasons mentioned in the aforesaid

application, same is allowed and the registry is directed to list

the case on 24.03.2023.

(GANESH RAM MEENA),J

Sharma Nk/35

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