Jitendra Nath Sachhar And Ors vs Yodhraj
2023 Latest Caselaw 2420 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1447/2017

                                   Jitendra Nath Sachhar And Ors
                                                                                                       ----Petitioner
                                                                        Versus
                                   Yodhraj
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023 List the matter after two weeks. Till then the

interim order, if any, to continue.

(GANESH RAM MEENA),J

Sharma Nk/44

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