Mahant Ramprakash Das Swami Chela ... vs Sarvajanik Pranyas Trust Shri ...
2023 Latest Caselaw 2419 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 727/2020

                                   Mahant Ramprakash                Das   Swami       Chela       Late    Mahant    Shri
                                   Hanuman Das Swami
                                                                                                           ----Petitioner
                                                                          Versus
                                   Sarvajanik Pranyas Trust Shri Dadudwara
                                                                                                         ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

No one has put in appearance on behalf of the parties.

In the interest of Justice, last opportunity of two week's time

is granted to the counsel for the petitioner to remove the defect/s.

(GANESH RAM MEENA),J

ARTI SHARMA /16

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