M/S Krishna Raj Darbar Sugandh Pvt ... vs R H B And Anr
2023 Latest Caselaw 2418 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2384/2017

                                   M/s Krishna Raj Darbar Sugandh Pvt Ltd
                                                                                                       ----Petitioner
                                                                        Versus
                                   R H B And Anr
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Janardhan S. Shekhawat for Mr. R.P. Singh- AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

List the matter on 15.03.2023.

(GANESH RAM MEENA),J

Sharma Nk/54

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