Santushi Homes Pvt Ltd vs U O I And Ors
2023 Latest Caselaw 2405 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3559/2017

                                   Santushi Homes Pvt Ltd
                                                                                                        ----Petitioner
                                                                         Versus
                                   U O I And Ors
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Pravin Kumar Singh, Legal Consultant of DFCCIL

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023 List the matter after four weeks.

(GANESH RAM MEENA),J

Sharma Nk/56

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