Aabida Begum Wife Of Shri Fateh ... vs Sitaram Sharma Son Of Shri ...
2023 Latest Caselaw 2398 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 4187/2021

                                   Aabida Begum Wife Of Shri Fateh Mohammed Alias Saleem
                                   Mohammed
                                                                                                          ----Petitioner
                                                                          Versus
                                   Sitaram Sharma Son Of Shri Murlidhar Sharma
                                                                                                        ----Respondent

For Petitioner(s) : Husband of petitioner present in person For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023 The matter comes up on an application No.4/2022

filed by the petitioner for passing interim order on the

pending stay application.

This Court on 23.1.2023 passed an interim order

directing the Rent Tribunal not to pass the final judgment.

In view of the order dated 23.1.2023, the

application No.4/2022, stands disposed of.

(GANESH RAM MEENA),J

Sharma Nk/34

Powered by TCPDF (www.tcpdf.org)