Krishan Kant Sharma Son Of Shri Om ... vs The Central Information ...
2023 Latest Caselaw 2356 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13098/2021

                                   Krishan Kant Sharma Son Of Shri Om Prakash Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                   The Central Information Commission
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023

Let notices be awaited for further two weeks.

(GANESH RAM MEENA),J

Sharma NK/30

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