Babulal S/O Shri Gangaliya Ram vs Bhagwati W/O Shri Laxman
2023 Latest Caselaw 2344 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8032/2019

                                   Babulal S/o Shri Gangaliya Ram
                                                                                                        ----Petitioner
                                                                         Versus
                                   Bhagwati W/o Shri Laxman.
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023 The writ petition is pending in defect side since

2019.

Last opportunity of two weeks is granted to the

petitioner to remove the defects.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK/16

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