M/S Rajendra Engineering Works vs M/S K S Oils Limited
2023 Latest Caselaw 2329 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 11232/2021

                                   M/s Rajendra Engineering Works
                                                                                                        ----Petitioner
                                                                         Versus
                                   M/s K S Oils Limited
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 11228/2021 M/s Rajendra Engineering Works (Engitech)

----Petitioner Versus M/s K S Oils Limited

----Respondent S.B. Civil Writ Petition No. 11229/2021 M/s Raj Vijay Trading Company

----Petitioner Versus M/s K S Oils Limited

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023 Petitioner is directed to submit PF and notices with

paper book sets within a period of two weeks.

(GANESH RAM MEENA),J

Sharma NK/26-28

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