Manish Thakur S/O Shri Ratan Kumar ... vs State Of Rajasthan
2023 Latest Caselaw 2298 Raj/2

Citation : 2023 Latest Caselaw 2298 Raj/2
Judgement Date : 23 February, 2023

Rajasthan High Court

Manish Thakur S/O Shri Ratan Kumar ... vs State Of Rajasthan on 23 February, 2023

Bench: Inderjeet Singh

           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 3445/2023

 Manish Thakur S/o Shri Ratan Kumar Thakur
                                                                       ----Petitioner
                                     Versus
 State Of Rajasthan
                                                                     ----Respondent

For Petitioner(s) : Mr. Manish Thakur } present in person For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

23/02/2023

Issue notice to the respondents on the petition as well as on

the stay application returnable on 01.03.2023.

'Dasti' service is permitted.

Copy of the petition may be supplied in the office of Mr.

Bharat Saini, A.G.C. during course of the day.

Office is directed to show the name of Mr. Bharat Saini,

A.G.C. in the causelist.

List this matter alongwith S.B. Civil Writ Petition