Mewar University vs State Of Rajasthan
2023 Latest Caselaw 2295 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 10977/2020

                                   Mewar University
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sidharth Barhat, Assistant Professor, authorized signatory present in person on behalf of petitioner For Respondent(s) : Mr. Pradeep Singh for Ms. Sheetal Mirdha AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/02/2023

List the matter after four weeks.

(GANESH RAM MEENA),J

Sharma NK/70

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