Shakti Singh Son Of Late Shri ... vs Smt. Raj W/O Mahendra Lal (Retired ...
2023 Latest Caselaw 2294 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 672/2021

                                   Shakti Singh Son Of Late Shri Jainarayan
                                                                                                       ----Petitioner
                                                                        Versus
                                   Smt. Raj W/o Mahendra Lal (Retired Ips)
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Mahendra Singh-petitioner No.2 present in person For Respondent(s) : Mr. Mohindra Lal, husband of respondent No.1 present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/02/2023

List the matter on 10.03.2023. The interim order, if any, to

continue till then.

(GANESH RAM MEENA),J

Sharma NK/2

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