School Kranti Sangh vs State Of Rajasthan
2023 Latest Caselaw 2284 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 8201/2021

School Kranti Sangh
                                                                                  ----Petitioner
                                             Versus
State Of Rajasthan
                                                                               ----Respondent

Connected With S.B. Civil Writ Petition No. 13637/2021 School Education Welfare Association

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 6756/2022 Nisa Education

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 6788/2022 Swaraj Society (Registration No. Coop/2019/jodhpur/100605)

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. C.L Saini AAG with Ms. Snjana Shresth

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

(D.B. SAW/454/2022 has been filed in this matter. Please refer the same for further orders)

(2 of 2) [CW-8201/2021]

23/02/2023

List the matters after four weeks.

(GANESH RAM MEENA),J

SharmaNK/75-78

(D.B. SAW/454/2022 has been filed in this matter. Please refer the same for further orders)

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