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Alok Sharma C.O Luxture Surface ... vs Ramandeep Singh Cd 244
2023 Latest Caselaw 2249 Raj/2

Citation : 2023 Latest Caselaw 2249 Raj/2
Judgement Date : 20 February, 2023

Rajasthan High Court
Alok Sharma C.O Luxture Surface ... vs Ramandeep Singh Cd 244 on 20 February, 2023
Bench: Farjand Ali
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Criminal Leave To Appeal No. 45/2023

                                    Alok Sharma C.o Luxture Surface Coasting Private Ltd.
                                                                                                         ----Appellant
                                                                         Versus
                                    Ramandeep Singh CB 244 and anr.
                                                                                                      ----Respondents

For Appellant(s) : None present. For Respondent(s) : None present

HON'BLE MR. JUSTICE FARJAND ALI

Order

20/02/2023

Lawyers are abstaining from making appearing before this

Court.

After perusing the judgment, it is revealing that there are

valid and reasonable grounds to allow leave to appeal.

Leave to appeal is granted.

Office to proceed.

(FARJAND ALI),J

Pcg/72

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