Deshraj S/O Jagram vs State Of Rajasthan
2023 Latest Caselaw 2219 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        15465/2022
                                   Deshraj S/o Jagram
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan                                 ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 1085/2023 Dinesh @ Thandiram S/o Durgashankar @ Durgalal

----Petitioner Versus State Of Rajasthan ----Respondent S.B. Criminal Miscellaneous Bail Application No. 1937/2023 Rajesh S/o Arjun Lal

----Petitioner Versus State Of Rajasthan ----Respondent

For Petitioner(s) : Mr. Ritesh Kumawat, Adv., for Mr. Mahesh Chand Meena, Adv., Mr. Trilok Singh Rathore, Adv. & Mr. Rajeev Bhushan, Adv.

For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, Mr. Ashindra Gautam, Adv. & Mr. Neeraj Joshi, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

17/02/2023

List on 23.02.2023 at 2:00pm.

(UMA SHANKER VYAS),J

DANISH USMANI /09-11

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