Kaluram vs Pawan Kumar Sharma ...
2023 Latest Caselaw 2150 Raj/2

Citation : 2023 Latest Caselaw 2150 Raj/2
Judgement Date : 13 February, 2023

Rajasthan High Court

Kaluram vs Pawan Kumar Sharma ... on 13 February, 2023

Bench: Mahendar Kumar Goyal

                                   [2023/RJJP/002476]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 244/2016

                                   Kaluram S/o Shri Moolchand, aged about 50 years, R/o Village
                                   Banathala, Teh. Dataramgarh, Dist. Sikar Raj.
                                                                                         ----Appellant-Defendant
                                                                        Versus
                                   1.         Pawan Kumar Sharma S/o Shri Jhuntharam,
                                   2.         Sitaram S/o Shri Juntharam,
                                              R/o Village Banathala, Tehsil Dataramgarh, Dist Sikar.
                                                                                        ----Respondents-Plaintiffs

For Appellant(s) : Mr. Naveen Dhuwan For Respondent(s) : Mr. Alok Chaturvedi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

13/02/2023

Learned counsel for the appellant submits that on account of

amicable settlement of dispute between the parties, this civil

second appeal is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/58