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Monturam @ Sunil Son Of Manglaram vs State Of Rajasthan ...
2023 Latest Caselaw 2139 Raj/2

Citation : 2023 Latest Caselaw 2139 Raj/2
Judgement Date : 13 February, 2023

Rajasthan High Court
Monturam @ Sunil Son Of Manglaram vs State Of Rajasthan ... on 13 February, 2023
Bench: Uma Shanker Vyas
                                   [2023/RJJP/002497]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                              12042/2022

                                   Monturam @ Sunil Son of Manglaram, Aged About
                                   31 Years, R/o Sopda 182 Sthano Ki Tubewell P.s.
                                   Bhopalgarh       Distt.     Jodhpur         (Raj.)      (At   Present
                                   Confined In Central Jail Kota Distt. Kota)
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan, Through P.p.
                                                                                       ----Respondent

For Petitioner(s) : Mr. Nitin Kumar Sharma, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/02/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /16

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