Raj Samwad Represented vs Shri Chandra Mohan ...
2023 Latest Caselaw 2132 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 24357/2017

                                   Chandra Mohan Marothia
                                                                                                        ----Petitioner
                                                                         Versus
                                   Rajasthan Samwad And Ors
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 17511/2015 Raj Samwad Represented

----Petitioner Versus Shri Chandra Mohan Marothiaandanr

----Respondent

For Petitioner(s) : Mr. Shovit Jhajhariya For Respondent(s) : Mr. Saurabh Saraswat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023

Counsel for the petitioner prays for an adjournment.

List the matter after three weeks as prayed.

(GANESH RAM MEENA),J

Sharma NK/45-46

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