Jugalkishore S/O Kailashchand vs State Of Rajasthan
2023 Latest Caselaw 2057 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        16388/2022

                                   Jugalkishore S/o Kailashchand
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Pramod Kumar Saini, Adv., for Mr. Rajneesh Gupta, Adv. For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Vijay Singh, Adv., for Mr. Dushyant Singh Naruka, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/02/2023

Learned counsel for the petitioner is directed to

produce a copy of entire charge sheet.

List after two weeks, as prayed.

(UMA SHANKER VYAS),J

DANISH USMANI /35

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