Aakash S/O Motishankar vs State Of Rajasthan
2023 Latest Caselaw 2056 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        16726/2022

                                   Aakash S/o Motishankar
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : None Present For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/02/2023

No one is present on behalf of the petitioner

even in second round.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /37

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