Ramkishan Meena, S/O Shri Lalu Ram ... vs State Of Rajasthan
2023 Latest Caselaw 2050 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18916/2022

                                   Ramkishan Meena, S/o Shri Lalu Ram Meena
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Of Rajasthan & ors.
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Sudesh Kasana For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

10/02/2023

Learned counsel for petitioner states that the case of

petitioner is covered by the judgment delivered in case of Suman

Bai and Anr. Vs. State & Ors. [(2009)1 WLC (Raj.) 381],

which has been followed by the Principal Seat at Jodhpur in case

of Vinay Singh Vs. State of Rajasthan & ors. SBCWP

No.1250/2023 vide order dated 20.01.2023.

Heard.

Issue notice to respondents.

In addition, copy of the writ petition may be served in the

office of Mr. Rupin Kala, Government Counsel and his name be

shown in the cause list.

List after completion of service.

(SUDESH BANSAL),J

TN/55

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