Shailesh Garg S/O Late Sh. Sunder ... vs Union Bank Of India
2023 Latest Caselaw 2038 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 19226/2022

                                   Shailesh Garg S/o Late Sh. Sunder Lal Garge (Now Deceased)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Bank Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rishabh Khandelwal For Respondent(s) : Mr. Anand Sharma with Ms. Manjeet Kaur & Mr. Namandeep Singh for Respondent No.2

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Office has reported that PF, notice with Paper Book set have

not been filed by counsel for the respondent.

Mrs. Manjeet Kaur has put in appearance on behalf of the

Respondent No.2.

Issue fresh notice to Respondent No.1.

Counsel for the petitioner is also permitted to serve copy of

the writ petition to the panel counsel for Respondent No.1.

List this matter on 27.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /10

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