Senior General Manager vs M/S Ganpati India
2023 Latest Caselaw 2034 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1390/2020

                                   Senior General Manager
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Ganpati India
                                                                                                    ----Respondent

For Petitioner(s) : Mr. S.N. Kumawat For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

List this case after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /120

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