Tijara Grits Udyog vs Sudhir Generators Limited
2023 Latest Caselaw 2028 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4406/2020

                                   Tijara Grits Udyog
                                                                                                        ----Petitioner
                                                                         Versus
                                   Sudhir Generators Limited
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Aditya Kiran Mathur For Respondent(s) : Mr. Ashok Verma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Notice of Respondent No.1 is awaited. Await further for a

period of one week.

List this matter on 22.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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