Shri Madhukar Varandani Son Of ... vs State Of Rajasthan
2023 Latest Caselaw 1978 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        14844/2022

                                   Shri Madhukar Varandani Son of Shri Purushottam
                                   Varandani
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Saurabh Bhandari, Adv., with Ms. Manisha Garg, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

09/02/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after three weeks.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /110

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