Vijay Son Of Shri Ramnarayan vs State Of Rajasthan
2023 Latest Caselaw 1975 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        18046/2022

                                   Vijay Son of Shri Ramnarayan
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. K.K. Bhinda, Adv. For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Ashindra Gautam, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

09/02/2023

Three weeks' time is granted to the learned

counsel for the petitioner to remove the defect(s).

(UMA SHANKER VYAS),J

DANISH USMANI /127

Powered by TCPDF (www.tcpdf.org)