Ramdas Son Of Shri Rambharosi vs State Of Rajasthan
2023 Latest Caselaw 1973 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        1048/2023

                                   Ramdas Son of Shri Rambharosi
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Dushyant Jain, Adv. For : Mr. C.G. Chopra, P.P., Respondent(s) Mr. Deepak Khandelwal, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

09/02/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after one week.

(UMA SHANKER VYAS),J

DANISH USMANI /74

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