Mohammad Hussainn @ Momda S/O Eid ... vs State Of Rajasthan
2023 Latest Caselaw 1972 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        1095/2023

                                   Mohammad Hussainn @ Momda S/o Eid Mohammad
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Pallav Sharma, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

09/02/2023

List after one week.

Case diary be sent back.

(UMA SHANKER VYAS),J

DANISH USMANI /75

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