Ramakant Son Of Rajaram vs State Of Rajasthan
2023 Latest Caselaw 1970 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        1606/2023

                                   Ramakant Son of Rajaram
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Kamlesh Kumar Sahu, Adv.

For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

09/02/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /113

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